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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 5(l) in Industrial Development Scheme for Jammu and Kashmir, 2017

(l)"Working Capital" is the sum total of the physical working capital as defined in Para (j) above and the cash deposits in hand and at bank and the net balance of amounts receivable over amounts payable at the end of the accounting year.