Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Delhi High Court - Orders

Servotech Electricals Private Limited vs Sirur Developers Llp on 14 August, 2025

Author: Jyoti Singh

Bench: Jyoti Singh

                          $~11 & 12
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         ARB.P. 1112/2025
                                    SERVOTECH ELECTRICALS PRIVATE LIMITED                                                   .....Petitioner
                                                                  Through: Mr. Rakesh Kumar, Mr. Ankit Kumar
                                                                  and Mr. Aman Kumar, Advocates.

                                                                  versus

                                    SIRUR DEVELOPERS LLP                                                                   .....Respondent
                                                 Through:

                          12
                          +         ARB.P. 1113/2025
                                    SERVOTECH ELECTRICALS PRIVATE LIMITED                                                   .....Petitioner
                                                                  Through: Mr. Rakesh Kumar, Mr. Ankit Kumar
                                                                  and Mr. Aman Kumar, Advocates.

                                                                  versus

                                    EXPERION DEVELOPERS PVT LTD                                                            .....Respondent
                                                  Through:
                                    CORAM:
                                    HON'BLE MS. JUSTICE JYOTI SINGH
                                                                  ORDER

% 14.08.2025 I.A. 18119/2025 (Exemption) in ARB.P. 1112/2025 I.A. 18120/2025 (Exemption) in ARB.P. 1113/2025

1. Allowed, subject to all just exceptions.

2. Applications stand disposed of.

ARB.P. 1112/2025 ARB.P. 1113/2025 ARB.P. 1112/2025 and connected matter Page 1 of 2

This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/08/2025 at 22:11:50

3. These petitions are filed on behalf of the Petitioner under Section 11(6) of Arbitration and Conciliation Act, 1996 seeking appointment of a Sole Arbitrator to adjudicate the disputes between the parties.

4. Issue notice to the Respondents through all permissible modes, returnable on 11.09.2025.

JYOTI SINGH, J AUGUST 14, 2025 S.Sharma ARB.P. 1112/2025 and connected matter Page 2 of 2 This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/08/2025 at 22:11:50