Section 23 in The Delhi Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017
23. Employees of Town Vending Committee.
- The Local Authority concerned, with the prior approval of the Government shall, when so requested by a Town Vending Committee, make available to that Committee such employees as the Local Authority considers necessary for discharge of the functions conferred or imposed on the Town Vending Committee by Rule 21.
