Supreme Court - Daily Orders
P. Solomon Francis vs Collector Kancheepuram on 29 October, 2018
Bench: Madan B. Lokur, S. Abdul Nazeer, Deepak Gupta
ITEM NO.17 COURT NO.2 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 27878/2018
(Arising out of impugned final judgment and order dated 17-01-2018
in WA No. 506/2015 passed by the High Court Of Judicature At
Madras)
P. SOLOMON FRANCIS & ORS. Petitioner(s)
VERSUS
COLLECTOR KANCHEEPURAM & ANR. Respondent(s)
(FOR I.R. and IA No.140787/2018-EXEMPTION FROM FILING O.T. )
Date : 29-10-2018 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE S. ABDUL NAZEER
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s) Mr. S. Hariharan, Adv.
Ms. Jaikriti S. Jadeja, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
In view of letter circulated by learned counsel for the petitioners, list the matter after ten weeks.
(MEENAKSHI KOHLI) (KAILASH CHANDER)
COURT MASTER ASSISTANT REGISTRAR
Signature Not Verified
Digitally signed by
SANJAY KUMAR
Date: 2018.10.30
10:03:37 IST
Reason: