Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 29 in The Orissa Forest Contract Rules, 1966 29. The provisions of Rules 20, 21, 25 and 26 shall apply to bamboo contracts in so far as they may be applicable.Special Rules for Fruit Trees
