Supreme Court - Daily Orders
M/S Sciemed Overseas Inc. vs Boc India Limited . on 25 April, 2014
òITEM NO.201 COURT NO.14 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No(s).29125/2008
(From the judgement and order dated 22/09/2008 in LPA No.212/2008
of The HIGH COURT OF JHARKHAND AT RANCHI)
M/S SCIEMED OVERSEAS INC. Petitioner(s)
VERSUS
BOC INDIA LIMITED & ORS. Respondent(s)
(With prayer for interim relief and office report )
(For final disposal)
Date: 25/04/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE J. CHELAMESWAR
HON’BLE MR. JUSTICE RANJAN GOGOI
For Petitioner(s) Mr. Gurukrishna, Sr.Adv.
Mr. Devashish Bharuka,Adv.
For Respondent(s)
Mr. Gopal Prasad ,Adv
UPON hearing counsel the Court made the following
O R D E R
List after summer vacation on a non- miscellaneous day.
(Anita Malhotra) [Sneh Lata Sharma]
Sr.PA Court Master