Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 3(3)] [Section 3] [Entire Act] State of Tamilnadu - Subsection Section 3(3)(b) in The Tamil Nadu Agricultural Lands Record Of Tenancy Rights Act, 1969 (b)The notice shall contain such further particulars, and shall be published in such manner, as may be prescribed.