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[Cites 0, Cited by 0] [Section 415(40)] [Section 415] [Entire Act]

Nagpur Province - Subsection

Section 415(40)(m) in The City of Nagpur Corporation Act, 1948

(m)the position, materials and methods of construction of fire-places, smoke-escapes, chimneys, staircases, water-closets, closet accommodation and drains in buildings;