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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Gujarat - Subsection

Section 45(7) in Gujarat Organic Agricultural University Act, 2017

(7)As soon as possible after the State Government makes its order, the Registrar shall submit to the Board and the Academic Council, a full report regarding the application, the action taken thereon under subsections (4) to (6) and of all proceedings connected therewith.