Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] NCT Delhi - Subsection Section 25(3) in The Delhi Agricultural Produce Marketing (Regulation) General Rules, 2000 (3)The same person shall not act as broker both for the buyer and the seller of an agricultural produce in the same transaction.
