Delhi High Court - Orders
Rupinderjit Kaur vs The Manager, Dhanpatmal Virmani Sr. ... on 6 January, 2023
Author: Jyoti Singh
Bench: Jyoti Singh
$~9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9442/2018
RUPINDERJIT KAUR ..... Petitioner
Through: Mr. K.P. Gupta, Advocate
versus
THE MANAGER, DHANPATMAL VIRMANI
SR. SEC. SCHOOL AND ORS. ..... Respondents
Through: Mr. V. Balaji with
Mr. Nizamuddin, Advocates for R-3 to 6.
Mr. Kanchan Pandey, Legal Assistant, DOE,
GNCTD.
Mr. Pankaj Bhardwaj, Advocate for R-7.
Mr. Avadh Kaushik with Mr. Prateek Goyal,
Advocates for R-8.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 06.01.2023 Hon'ble Judge is not holding the Court today. List on 25.01.2023.
By Order (COURT MASTER) JANUARY 06, 2023/kks Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:07.01.2023 12:38:53