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[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 54(2) in Jammu and Kashmir State Electricity Regulatory Commission (Terms and Conditions for Tariff determination from Renewable Energy Sources) Regulations, 2013

(2)Variable Charge for the nth year shall be determined as under:i.e. VCn = VC1x (Pn / P1) or VCn = VC1x (1.05) (n-1) (optional)Where,VC1 represents the Variable Charge based on bagasse Price P1for FY 2013-14 as specified under Regulation 53 and shall be determined as under:
VC1=| Station Heat Rate (SHR)Gross Calorific Value (GCV)| x| 1(1 - Aux Cons. Factor)| x| P11000|