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State of Rajasthan - Section

Section 253 in The Rajasthan Revenue Courts Manual, 1956

253. Use of Pen and Ink during inspection prohibited.

- No per son inspecting a record shall be allowed to bring into the room in which the inspection is made any pen or ink. nor to use any pen or ink. nor shall he be allowed to make any mark. upon, or in any respect to mutilate, any record or paper which is being inspected.N.B.-The use of a fountain pen is also prohibited.He may. if he so desires, make full copies in pencil of any' papers that he is inspecting, (within the time allowed).