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[Cites 0, Cited by 0] [Section 4A(1)] [Section 4A] [Entire Act]

State of Punjab - Subsection

Section 4A(1)(d) in Punjab General Sales Tax Rules, 1949

(d)personal bond with two solvent sureties for the amount of security fixed under section 9 acceptable to the Commissioner or any officer authorised by him in this behalf and to be executed in Form ST XXVIII on a non-judicial paper of the appropriate value.