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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Odisha - Subsection

Section 64(1) in Orissa Zilla Parishad Election Rules, 1994

(1)The Collector of a district may frame and publish list of persons proved to his satisfaction or to the satisfaction of any subordinate office not below the rank of Sub-Collector, by evidence of general repute or otherwise to be in the habit of encouraging litigation in the villages and may from time to time after or amend such lists.