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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Jharkhand - Subsection

Section 2(1)(xxii) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(xxii)"Final disposal" in relation to any proceeding by the Juvenile Justice Board means order passed under section 18 of the Act.