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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttarakhand - Subsection

Section 4(1) in Quantum University Act, 2016

(1)Where the State Government after such inquiry is satisfied that Promoting Trust, has fulfilled the conditions, norms and requirements for establishment of Quantum University, hence a Private University to be known as Quantum University is hereby established.