Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 2, Cited by 1]

Allahabad High Court

Raisuddin And Others vs State Of U.P. & Another on 19 July, 2010

Author: Vinod Prasad

Bench: Vinod Prasad

Court No. - 54

Case :- APPLICATION U/S 482 No. - 23351 of 2010

Petitioner :- Raisuddin And Others
Respondent :- State Of U.P. & Another
Petitioner Counsel :- Ranjeet K. Yadav
Respondent Counsel :- Govt. Advocate

Hon'ble Vinod Prasad,J.

Heard learned counsel for the applicants and the learned AGA.

Since the proceedings of Criminal Misc. Application No. 23349 of 2010 has already been sent for mediation.

This Criminal Misc. Application is also directed to be sent for mediation proceeding.

The case will be listed before the appropriate Bench in week commencing 8.11.2010 along with the report of conciliator. Till the next date of listing further proceedings of Complaint Case No. 565 of 2010, Smt. Shabi Izhar versus Raisuddin and others, under Sections 406, 504 IPC, P.S. Chandpur, District Bijnor shall remain stayed.

Order Date :- 19.7.2010 Manoj