Allahabad High Court
Raisuddin And Others vs State Of U.P. & Another on 19 July, 2010
Author: Vinod Prasad
Bench: Vinod Prasad
Court No. - 54 Case :- APPLICATION U/S 482 No. - 23351 of 2010 Petitioner :- Raisuddin And Others Respondent :- State Of U.P. & Another Petitioner Counsel :- Ranjeet K. Yadav Respondent Counsel :- Govt. Advocate Hon'ble Vinod Prasad,J.
Heard learned counsel for the applicants and the learned AGA.
Since the proceedings of Criminal Misc. Application No. 23349 of 2010 has already been sent for mediation.
This Criminal Misc. Application is also directed to be sent for mediation proceeding.
The case will be listed before the appropriate Bench in week commencing 8.11.2010 along with the report of conciliator. Till the next date of listing further proceedings of Complaint Case No. 565 of 2010, Smt. Shabi Izhar versus Raisuddin and others, under Sections 406, 504 IPC, P.S. Chandpur, District Bijnor shall remain stayed.
Order Date :- 19.7.2010 Manoj