Supreme Court - Daily Orders
V.Ramasubbu vs Union Of India on 15 May, 2018
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.13 COURT NO.6 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL Diary No(s). 15570/2018
(Arising out of impugned final judgment and order dated 08-09-2017
in OA No. 158/2017 passed by the National Green Tribunal, Southern
Zone At Chennai)
V.RAMASUBBU Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
( IA No.65060/2018-CONDONATION OF DELAY IN FILING and IA
No.65061/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.65063/2018-EXEMPTION FROM FILING O.T. )
Date : 15-05-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Ms. Anitha Shenoy, AOR
Ms. Srishti Agnihotri, Adv.
Ms. Remya Raj, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice in the application for condonation of delay as well as in the appeal.
(ASHWANI THAKUR) (MALA KUMARI SHARMA) COURT MASTER (SH) COURT MASTER Signature Not Verified Digitally signed by ASHWANI KUMAR Date: 2018.05.16 15:58:42 IST Reason: