Section 1(3) in Agricultural And Processed Food Products Export Cess Act, 1985

[Cites 0, Cited by 0] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(3) in Agricultural And Processed Food Products Export Cess Act, 1985

(3)It shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint.

15th December, 1986 vide Notification No.S.O.914 (E), dated 15-12-1986, Gazette of India, Extraordinary, 1986 Part II, Section 3(ii).