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[Cites 0, Cited by 0] [Section 74] [Entire Act]

State of Maharashtra - Subsection

Section 74(4) in Maharashtra Factories Rules, 1963

(4)[ For persons whose work involves contact with any injurious or obnoxious substance, or who are employed in a dusty process, there shall be at least one shower controlled by tap of every 10 persons employed at a time, and each of these shall be enclosed separately in case of their use by women workers. For persons whose work does not involve such contact or who are not employed in dusty processes, the number of washing facilities shall be as follows:-] [Substituted by O.N. dated 17th April, 1975]
Number of persons employed at a time Number of working facilities
Upto 200 One for every 20 or part thereof
Exceeding 200 10 + one for every 50 or part thereof.