Rajasthan High Court - Jodhpur
Roop Singh Bhati vs Mr. Sandeep Verma on 10 September, 2021
Author: Dinesh Mehta
Bench: Dinesh Mehta
(1 of 1) [WCP-671/2021] HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Writ Contempt No. 671/2021 Roop Singh Bhati
----Petitioner Versus Mr. Sandeep Verma
----Respondent For Petitioner(s) : Mr. Devendra Kumar Soni JUSTICE DINESH MEHTA Order 10/09/2021 Issue notice to the respondent No.2, returnable within six weeks.
(DINESH MEHTA),J 103-A.Arora/-
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