Section 265(2) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008
(2)Sub-committee shall consist of the following persons, namely: -(a)The Chairperson of the Board;(b)One member representing the employers;(c)One member representing the building workers;(d)Two members representing the Government, not below the rank of a Joint Secretary.
