Telangana High Court
Inkollu Savithri, Hyd Ano vs P.P., Hyd Ano on 6 February, 2020
Author: G Sri Devi
Bench: G Sri Devi
HIGH COURT OF JUDICAT URE AT HYDERABAD
FOR T HE ST AT E OF T EL ANGANA AND T HE ST AT E OF
ANDHRA PRADESH
TUESDAY, THE TWELFTH DAY OF APRIL,
TWO THOUSAND AND SIXTEEN
PRESENT
THE HON'BLE SRI JUSTICE RAJA EL ANGO
CRL.P. No. 2393 of 2016
Bet ween:
1 Inkollu Savit ri, W/o. Ram Gopal Reddy,
2 Inkollu Ram Gopal Reddy, S/o. Lat e Angi Reddy
Pet it ioners/Accused Nos.2 & 3
AND
1 The St at e of Telangana, rep. by it s Public Prosecut or,
High Court of Judicat ure at , Hyderabad. For t he St at e of
Telangana and St at e of Andhra Pradesh
2 Smt . Inkollu Chandana Sameera Reddy, Occ: Soft ware
Engineer, Working in MNC Company, General
Elect ricals, Hyderabad. R/o. Sri Lakshmi Sai Nilayam, Plot
No. 32, Fat her Balaiah Nagar, Old Alwal, Secunderabad -
500 010
Respondent s
Pet it ion under Sect ion 482 of Cr.P.C. praying t hat in t he
circumst ances st at ed in t he memorandum of grounds filed
herein, t he High Court may be pleased t o quash t he Charge
Sheet in C.C.No.20 of 2015 on t he file of XIII Addl. Chief
Met ropolit an Magist rat e at Hyderabad.
The pet it ion coming on for hearing, upon perusing t he
pet it ion and memo of grounds filed herein, and order of High
Court dat ed 24-02-2016 and 09-03-2016 made herein and upon
hearing t he argument s of Sri. P. Vishnuvardhan Reddy,
Advocat e for t he Pet it ioners, and t he Public Prosecut or (TG) for
t he Respondent No.1, t he Court made t he following
ORDER:
Post aft er Summer Vacat ion 2016. T ill t hen, t he presence of t he pet it ioners before t he Court below is dispensed wit h.
ASSISTANT REGISTRAR //TRUE COPY// for ASSISTANT REGISTRAR To
1. The XIII Addl. Chief Met ropolit an Magist rat e at Hyderabad.
2. Two CCs t o Public Prosecut or (TG), High Court at Hyderabad (OUT)
3. One CC t o Sri. P. Vishnuvardhan Reddy, Advocat e (OPUC)
4. One spare copy Skm HIGH COURT RE,J Drafted by: skm Drafted on: 18-04-2016 DAT E: 12-04-2016 NOT E: POST AFT ER SUMMER VACAT ION, 2016 ORDER CRL.P. No. 2393 of 2016 EX T ENSION OF INT ERIM ORDER