Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(1)(g) in Indian Tramways Act, 1886

(g)as to the periodical submission, by promoters, lessees and licensees, of accounts of traffic and receipts to the [Government] [Substituted 'Local Government' by the A.O. 1937.] or as that Government directs, and as to the forms in which those accounts are to be submitted;