Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 74] [Entire Act] State of Rajasthan - Subsection Section 74(3) in Rajasthan Panchayati Raj Rules, 1996 (3)No building tax shall be levied on kaccha houses, I.R.D.R selected families, Indira Avas, and pakka houses having floor area of less than 200 sq. ft.
