Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 37 in The U.P. Industrial Development Authorities Centralized Service Rules, 2018 37. Delegation of powers. - The Government may delegate any of its powers under these rules to the Chief Executive Officer to the Authority or any other person as it deems fit.
