Supreme Court - Daily Orders
M/S Basai Steels Pvt. Ltd vs M/S Gobins India Engineering Pvt Ltd on 24 July, 2017
Bench: Rohinton Fali Nariman, Sanjay Kishan Kaul
ITEM NO.14 COURT NO.12 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petitions for Special Leave to Appeal (C) No(s).18261-18262/2017
(Arising out of impugned final judgment and order dated 25-04-2017
in MFA.No. 101307/2015 (AA) C/W MFA CROB.No.100134/2015 (AA) passed
by the High Court of Karnataka Circuit Bench at Dharwad)
M/S BASAI STEELS PVT. LTD Petitioner(s)
VERSUS
M/S GOBINS INDIA ENGINEERING PVT LTD & ANR. Respondent(s)
(FOR ADMISSION and I.R.)
Date : 24-07-2017 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
For Petitioner(s) Ms. Maneesha Dhir, Adv.
Mr. Karan Kanwal, Adv.
Mr. T. V. S. Raghavendra Sreyas, AOR
Mrs. Gayatri Gulati, Adv.
For Respondent(s) Mr.Shailesh Madiyal, AOR
Mr. Anant Hegde, Adv.
Mr. Shreyans Ranka, Adv.
UPON hearing the counsel the Court made the following
O R D E R
The special leave petitions are dismissed. Pending application, if any, also stands disposed of.
(USHA RANI BHARDWAJ) (SAROJ KUMARI GAUR)
AR CUM PS BRANCH OFFICER
Signature Not Verified
Digitally signed by USHA
RANI BHARDWAJ
Date: 2017.07.25
10:59:07 IST
Reason: