Madhya Pradesh High Court
Chaturi @ Chaturbhuj vs The State Of Madhya Pradesh on 31 January, 2020
Author: Sushrut Arvind Dharmadhikari
Bench: Sushrut Arvind Dharmadhikari
THE HIGH COURT OF MADHYA PRADESH 1 31/01/2020 Due to paucity of time, the matters are adjourned as under:-
Serial Numbers Next date of listing 28 to 41, 42, 106 to 108 List after two weeks and 115 to 118 44 to 51, 51.1, 52, 53 List after four weeks and 119 Interim order, if any, passed earlier shall continue till next date of listing.
Copy of this order be retained in each of the aforesaid matters.
(S.A. Dharmadhikari) Judge Prachi* Digitally signed by PRACHI MISHRA DN: c=IN, o=HIGH COURT OF PRACHI MADHYA PRADESH BENCH GWALIOR, ou=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, postalCode=474011, MISHRA st=Madhya Pradesh, 2.5.4.20=cc727abda3453804cde 48b1afcb367afdaf978aea111b1ff 29eae55fd213bc09, cn=PRACHI MISHRA Date: 2020.02.01 12:45:21 +05'30'