Madhya Pradesh High Court
Heeramani vs The State Of Madhya Pradesh on 16 September, 2022
Author: Virender Singh
Bench: Virender Singh
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 3107 of 2021 (HEERAMANI Vs THE STATE OF MADHYA PRADESH) Dated : 16-09-2022 List after two weeks along with Cr.A. No.946/2020.
(VIRENDER SINGH) (SANJAY DWIVEDI)
JUDGE JUDGE
Loretta
Signature Not Verified
Signed by: MRS. LORETTA
RAJ
Signing time: 9/16/2022
5:33:47 PM