Bombay High Court
Bhavlal Khandu Patil (Died) Thr Lrs ... vs The Special Land Acquisition Officer - ... on 8 December, 2018
Author: Vibha Kankanwadi
Bench: Vibha Kankanwadi
1 1 to 29, 99 to 104, 105 to 108, 110, 117 to 127 FA 2463-2018
IN THE NATIONAL LOK ADALAT PRESIDED OVER BY
HON'BLE SMT. JUSTICE VIBHA KANKANWADI,
HELD ON 08TH DECEMBER, 2018,
AT HIGH COURT LEGAL SERVICES SUB-COMMITTEE
AT AURANGABAD.
.............
1 FIRST APPEAL NO.2463 OF 2018
RAGHUNATH DONGAR PATIL (G.P.A) HOLDER MANGAL EKNATH PATIL
VERSUS
THE SPECIAL LAND ACQUISITION OFFICER - 2, U.T.P, JALGAON AND ANR
Advocate for appellant-claimant : A. B. Kale
AGP for respondent-State : B. V. Virdhe
Advocate for respondent acquiring body : Ms. Chaitali Kutti.
...
2 FIRST APPEAL NO.2464 OF 2018
GOKUL BHIKA PATIL
VERSUS
THE SPECIAL LAND ACQUISITION OFFICER - 2, U.T.P, JALGAON AND ANR
Advocate for appellant-claimant : A. B. Kale
AGP for respondent-State : B. V. Virdhe
Advocate for respondent acquiring body : Ms. Chaitali Kutti.
...
3 FIRST APPEAL NO.2465 OF 2018
GORAKH LOTAN PATIL (DIED) THR LRS VITTHAL AND ORS
VERSUS
THE SPECIAL LAND ACQUISITION OFFICER - 2, U.T.P, JALGAON AND ANR
Advocate for appellant-claimant : A. B. Kale
AGP for respondent-State : B. V. Virdhe
Advocate for respondent acquiring body : Ms. Chaitali Kutti.
...
4 FIRST APPEAL NO.2466 OF 2018
CHHABILAL GORAKH PATIL
VERSUS
THE SPECIAL LAND ACQUISITION OFFICER - 2, U.T.P, JALGAON AND ANR
Advocate for appellant-claimant : A. B. Kale
AGP for respondent-State : B. V. Virdhe
Advocate for respondent acquiring body : Ms. Chaitali Kutti.
...
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2 1 to 29, 99 to 104, 105 to 108, 110, 117 to 127 FA 2463-2018
5 FIRST APPEAL NO.2467 OF 2018 WITH CAST/29472/2018 IN FA/2467/2018
INDUBAI SADASHIV AHIRE
VERSUS
THE SPECIAL LAND ACQUISITION OFFICER - 2, U.T.P, JALGAON AND ANR
Advocate for appellant-claimant : A. B. Kale and Nagori Girish
AGP for respondent-State : B. V. Virdhe
Advocate for respondent acquiring body : Ms. Chaitali Kutti.
...
6 FIRST APPEAL NO.2468 OF 2018
LOLA YADAV PATIL HE COURT OF LOK ADALAT
VERSUS
THE SPECIAL LAND ACQUISITION OFFICER - 2, U.T.P, JALGAON AND ANR
Advocate for appellant-claimant : A. B. Kale
AGP for respondent-State : B. V. Virdhe
Advocate for respondent acquiring body : Ms. Chaitali Kutti.
...
7 FIRST APPEAL NO.2469 OF 2018
HEMANT CHHAGAN PATIL
VERSUS
THE SPECIAL LAND ACQUISITION OFFICER - 2, U.T.P, JALGAON AND ANR
Advocate for appellant-claimant : A. B. Kale
AGP for respondent-State : B. V. Virdhe
Advocate for respondent acquiring body : Ms. Chaitali Kutti.
...
8 FIRST APPEAL NO.2470 OF 2018
DILIP DATTATRAYA PATIL
VERSUS
THE SPECIAL LAND ACQUISITION OFFICER - 2, U.T.P, JALGAON AND ANR
Advocate for appellant-claimant : A. B. Kale
AGP for respondent-State : B. V. Virdhe
Advocate for respondent acquiring body : Ms. Chaitali Kutti.
...
9 FIRST APPEAL NO.2471 OF 2018
DATTATRAYA DODHU PATIL (DECEASED) THR LRS DILIP AND ORS
VERSUS
THE SPECIAL LAND ACQUISITION OFFICER - 2, U.T.P, JALGAON AND ANR
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3 1 to 29, 99 to 104, 105 to 108, 110, 117 to 127 FA 2463-2018
Advocate for appellant-claimant : A. B. Kale
AGP for respondent-State : B. V. Virdhe
Advocate for respondent acquiring body : Ms. Chaitali Kutti.
...
10 FIRST APPEAL NO.2472 OF 2018
RAMESH DATTATRAYA PATIL
VERSUS
THE SPECIAL LAND ACQUISITION OFFICER - 2, U.T.P, JALGAON AND ANR
Advocate for appellant-claimant : A. B. Kale
AGP for respondent-State : B. V. Virdhe
Advocate for respondent acquiring body : Ms. Chaitali Kutti.
...
11 FIRST APPEAL NO.2473 OF 2018
DATTATRAYA MAHARU SUTAR
VERSUS
THE SPECIAL LAND ACQUISITION OFFICER - 2, U.T.P, JALGAON AND ANR
Advocate for appellant-claimant : A. B. Kale
AGP for respondent-State : B. V. Virdhe
Advocate for respondent acquiring body : Ms. Chaitali Kutti.
...
12 FIRST APPEAL NO.2474 OF 2018
TARACHAND KALU PATIL (DIED) THR LRS SANJAY AND ORS
VERSUS
THE SPECIAL LAND ACQUISITION OFFICER - 2, U.T.P, JALGAON AND ANR
Advocate for appellant-claimant : A. B. Kale
AGP for respondent-State : B. V. Virdhe
Advocate for respondent acquiring body : Ms. Chaitali Kutti.
...
13 FIRST APPEAL NO.2475 OF 2018
LAXMAN ATMARAM SOLUNKHE
VERSUS
THE SPECIAL LAND ACQUISITION OFFICER - 2, U.T.P, JALGAON AND ANR
Advocate for appellant-claimant : A. B. Kale
AGP for respondent-State : B. V. Virdhe
Advocate for respondent acquiring body : Ms. Chaitali Kutti.
...
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4 1 to 29, 99 to 104, 105 to 108, 110, 117 to 127 FA 2463-2018
14 FIRST APPEAL NO.2476 OF 2018
DATTATRAYA DODHU PATIL (DECEASED) THR LRS RADHABAI AND ORSHE COURT
OF LOK ADALAT
VERSUS
THE SPECIAL LAND ACQUISITION OFFICER - 2, U.T.P, JALGAON AND ANR
Advocate for appellant-claimant : A. B. Kale
AGP for respondent-State : B. V. Virdhe
Advocate for respondent acquiring body : Ms. Chaitali Kutti.
...
15 FIRST APPEAL NO.2483 OF 2018
VINAYAK BANDU PATIL
VERSUS
THE SPECIAL LAND ACQUISITION OFFICER - 2, U.T.P, JALGAON AND ANR
Advocate for appellant-claimant : A. B. Kale
AGP for respondent-State : B. V. Virdhe
Advocate for respondent acquiring body : Ms. Chaitali Kutti.
...
16 FIRST APPEAL NO.2484 OF 2018
RAJENDRA CHUNNILAL PATIL
VERSUS
THE SPECIAL LAND ACQUISITION OFFICER - 2, U.T.P, JALGAON AND ANR
Advocate for appellant-claimant : A. B. Kale
AGP for respondent-State : B. V. Virdhe
Advocate for respondent acquiring body : Ms. Chaitali Kutti.
...
17 FIRST APPEAL NO.2485 OF 2018
DATTATRAYA DODHU PATIL (DECEASED) THR LRS RADHABAI AND ORS
VERSUS
THE SPECIAL LAND ACQUISITION OFFICER - 2, U.T.P, JALGAON AND ANR
Advocate for appellant-claimant : A. B. Kale
AGP for respondent-State : B. V. Virdhe
Advocate for respondent acquiring body : Ms. Chaitali Kutti.
...
18 FIRST APPEAL NO.2489 OF 2018
DEVIDAS GANGARAM PATIL AND ORS
VERSUS
THE SPECIAL LAND ACQUISITION OFFICER - 2, U.T.P, JALGAON AND ANR
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5 1 to 29, 99 to 104, 105 to 108, 110, 117 to 127 FA 2463-2018
Advocate for appellant-claimant : A. B. Kale
AGP for respondent-State : B. V. Virdhe
Advocate for respondent acquiring body : Ms. Chaitali Kutti.
...
19 FIRST APPEAL NO.2490 OF 2018
KESHAV SHALIK PATIL
VERSUS
THE SPECIAL LAND ACQUISITION OFFICER - 2, U.T.P, JALGAON AND ANR
Advocate for appellant-claimant : A. B. Kale
AGP for respondent-State : B. V. Virdhe
Advocate for respondent acquiring body : Ms. Chaitali Kutti.
...
20 FIRST APPEAL NO.2491 OF 2018
BHAVLAL KHANDU PATIL (DIED) THR LRS SHATRUGHNA BHAVLAL PATIL (G.P.A)
AND ORS
VERSUS
THE SPECIAL LAND ACQUISITION OFFICER - 2, U.T.P, JALGAON AND ANR
Advocate for appellant-claimant : A. B. Kale
AGP for respondent-State : B. V. Virdhe
Advocate for respondent acquiring body : Ms. Chaitali Kutti.
...
21 FIRST APPEAL NO.2501 OF 2018
CHHAGAN GOVINDA PATIL HE COURT OF LOK ADALAT
VERSUS
THE SPECIAL LAND ACQUISITIO 08N OFFICER - 2, U.T.P, JALGAON AND ANR
Advocate for appellant-claimant : A. B. Kale
AGP for respondent-State : B. V. Virdhe
Advocate for respondent acquiring body : Ms. Chaitali Kutti.
...
22 FIRST APPEAL NO.2502 OF 2018
TARACHAND ARJUN PATIL
VERSUS
THE SPECIAL LAND ACQUISITION OFFICER - 2, U.T.P, JALGAON AND ANR
Advocate for appellant-claimant : A. B. Kale
AGP for respondent-State : B. V. Virdhe
Advocate for respondent acquiring body : Ms. Chaitali Kutti.
...
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6 1 to 29, 99 to 104, 105 to 108, 110, 117 to 127 FA 2463-2018
23 FIRST APPEAL NO.2503 OF 2018
EKNATH DONGAR PATIL
VERSUS
THE SPECIAL LAND ACQUISITION OFFICER - 2, U.T.P, JALGAON AND ANR
Advocate for appellant-claimant : A. B. Kale
AGP for respondent-State : B. V. Virdhe
Advocate for respondent acquiring body : Ms. Chaitali Kutti.
...
24 FIRST APPEAL NO.2504 OF 2018
SUDHAKAR ZUMBARLAL PATIL
VERSUS
THE SPECIAL LAND ACQUISITION OFFICER - 2, U.T.P, JALGAON AND ANR
Advocate for appellant-claimant : A. B. Kale
AGP for respondent-State : B. V. Virdhe
Advocate for respondent acquiring body : Ms. Chaitali Kutti.
...
25 FIRST APPEAL NO.2505 OF 2018
RAJENDRA DATTATRAYA PATIL
VERSUS
THE SPECIAL LAND ACQUISITION OFFICER - 2, U.T.P, JALGAON AND ANR
Advocate for appellant-claimant : A. B. Kale
AGP for respondent-State : B. V. Virdhe
Advocate for respondent acquiring body : Ms. Chaitali Kutti.
...
26 FIRST APPEAL NO.2506 OF 2018
ISHWAR EKNATH PATIL
VERSUS
THE SPECIAL LAND ACQUISITION OFFICER - 2, U.T.P, JALGAON AND ANR
Advocate for appellant-claimant : A. B. Kale
AGP for respondent-State : B. V. Virdhe
Advocate for respondent acquiring body : Ms. Chaitali Kutti.
...
27 FIRST APPEAL NO.2507 OF 2018
SUDAM BANDU PATIL
VERSUS
THE SPECIAL LAND ACQUISITION OFFICER - 2, U.T.P, JALGAON AND ANR
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7 1 to 29, 99 to 104, 105 to 108, 110, 117 to 127 FA 2463-2018
Advocate for appellant-claimant : A. B. Kale
AGP for respondent-State : B. V. Virdhe
Advocate for respondent acquiring body : Ms. Chaitali Kutti.
...
28 FIRST APPEAL NO.2508 OF 2018
BHARAT ROHIDAS PATIL HE COURT OF LOK ADALAT
VERSUS
THE SPECIAL LAND ACQUISITION OFFICER - 2, U.T.P, JALGAON AND ANR
Advocate for appellant-claimant : A. B. Kale
AGP for respondent-State : B. V. Virdhe
Advocate for respondent acquiring body : Ms. Chaitali Kutti.
...
29 FIRST APPEAL NO.2509 OF 2018
DEVIDAS NARAYAN PATIL
VERSUS
THE SPECIAL LAND ACQUISITION OFFICER - 2, U.T.P, JALGAON AND ANR
Advocate for appellant-claimant : A. B. Kale
AGP for respondent-State : B. V. Virdhe
Advocate for respondent acquiring body : Ms. Chaitali Kutti.
...
99 FIRST APPEAL NO.1568 OF 2011
SHRIRAM NARAYAN PATIL
VERSUS
THE STATE OF MAHARASHTRA AND ORS.
Advocate for appellant-claimant : A. B. Kale
AGP for respondent-State : B. V. Virdhe
Advocate for respondent acquiring body : Ms. Chaitali Kutti.
...
100 FIRST APPEAL NO.1570 OF 2011
SHIVAJI NARAYAN PATIL
VERSUS
THE STATE OF MAHARASHTRA AND ORS.
Advocate for appellant-claimant : A. B. Kale
AGP for respondent-State : B. V. Virdhe
Advocate for respondent acquiring body : Ms. Chaitali Kutti.
...
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8 1 to 29, 99 to 104, 105 to 108, 110, 117 to 127 FA 2463-2018
101 CIVIL APPLICATION NO.5640 OF 2014
IN FAST/32702/2013 WITH CA/5641/2014 IN FAST/33015/2013
MANGO BHIVSAN KOLI THE COURT OF LOK ADALAT
VERSUS
THE SPECIAL LAND ACQUISITION OFFICER AND ANOTHER 0
Advocate for appellant-claimant : A. B. Kale
AGP for respondent-State : B. V. Virdhe
Advocate for respondent acquiring body : Ms. Chaitali Kutti.
...
102 FIRST APPEAL NO.1302 OF 2017
WITH FA/1285/2017 WITH FA/1286/2017 WITH FA/1290/2017 WITH
FA/1292/2017 WITH FA/1295/2017 WITH FA/1296/2017 WITH FA/1300/2017
WITH FA/1305/2017 WITH FA/1306/2017 WITH FA/1312/2017 WITH
FA/1314/2017 WITH FA/1316/2017 WITH FA/1318/2017 WITH FA/1320/2017
WITH FA/1321/2017 WITH FA/1322/2017 WITH FA/1323/2017 WITH
FA/1325/2017 WITH FA/1326/2017 WITH FA/1328/2017 WITH FA/1329/2017
BAJIRAO RUPCHAND PATIL DIED LRS. VINAYAK BAJIRAO PATIL
VERSUS
THE SPECIAL LAND ACQUISITION OFFICER, JALGAON AND ANOTHER
Advocate for appellant-claimant : A. B. Kale
AGP for respondent-State : B. V. Virdhe
Advocate for respondent acquiring body : Ms. Vaishali Jadhav
...
103 CIVIL APPLICATION NO.4811 OF 2017
IN FAST/24074/2014 WITH CA/4812/2017 IN FAST/24078/2014 WITH
CA/4813/2017 IN FAST/24082/2014
RAMLAL BHIKA RATHOD DIED THROUGH LEGAL HEIRS SUPDU AND OTHERS
VERSUS
THE SPECIAL LAND ACQUISITION OFFICER UPPER TAPI PROJECT HATNUR-2
JALGAON AND ANOT
Advocate for appellant-claimant : A. B. Kale
AGP for respondent-State : B. V. Virdhe
Advocate for respondent acquiring body : S. D. Dhongade.
...
104 FIRST APPEAL NO.2874 OF 2018
HAJARI DALPAT VANJARI
VERSUS
THE SPECIAL LAND ACQUISITION OFFICER UPPER TAPI PROJECT HATNUR-2
JALGAON AND ANO
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9 1 to 29, 99 to 104, 105 to 108, 110, 117 to 127 FA 2463-2018
Advocate for appellant-claimant : A. B. Kale
AGP for respondent-State : B. V. Virdhe
Advocate for respondent acquiring body : S. D. Dhongade.
...
105 CIVIL APPLICATION NO.6070 OF 2014 IN FAST/32704/2013
DIGAMBAR RAMKRUSHNA PATIL
VERSUS
THE SPECIAL LAND ACQUISITION OFFICER AND ANOTHER
Advocate for Applicant : Kale Ajeet B.
...
106 FIRST APPEAL NO.2259 OF 2015
MINAL DIGAMBAR PATIL THE COURT OF LOK ADALAT
VERSUS
THE SPECIAL LAND ACQUISITIO 0N OFFICER AND ANOTHER
Advocate for Appellant : Kale Ajeet B.
...
107 CIVIL APPLICATION NO.2372 OF 2018 IN FAST/9662/2014
SANJAY VISHWANATH MAHAJAN AND ANOTHER
VERSUS
THE SPECIAL LAND ACQUISITION OFFICER, JALGAON AND ANOTHER
Advocate for Applicants : Kale Ajeet B.
...
108 FIRST APPEAL NO.3067 OF 2018 WITH FA/3068/2018
BHAGWAT GOVINDA MAHAJAN DIED THRO. L.RS. MINABAI BHAGWAT MAHAJAN
AND OTHERS
VERSUS
THE SPECIAL LAND ACQUISITION OFFICER, JALGAON AND ANOTHER
Advocate for Appellants : Kale Ajeet B. Kale Ajeet B.
AGP for Respondents: B. V. Virdhe.
Advocate for respondent acquiring body : Ms. Chaitali Kutti.
...
110 CIVIL APPLICATION NO.6061 OF 2014 IN FAST/32805/2013
SADA RAOJI KOLI DIED LRS. BHAGABAI SADA KOLI AND OTHERS
VERSUS
THE SPECIAL LAND ACQUISITION OFFICER AND ANOTHER
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10 1 to 29, 99 to 104, 105 to 108, 110, 117 to 127 FA 2463-2018
Advocate for appellant - claimant : A. B. Kale
...
117 FIRST APPEAL NO.64 OF 2007
MANGALSINGH GOVINDA PATIL
VERSUS
THE SPECIAL LAND ACQUISITION OFFICER AND ANR.
Advocate for Appellant : A B Kale
AGP for Respondents: B. V. Virdhe
Advocate for respondent acquiring body : Ms. Chaitali Kutti.
...
118 FIRST APPEAL NO.537 OF 2007
SUBHASH RAMNARAYAN KASAT AND ANR
VERSUS
THE SPECIAL LAND ACQ. OFFICER AND ORS
Advocate for Appellant : A B Kale
AGP for Respondents: B. V. Virdhe
Advocate for respondent acquiring body : Ms. Chaitali Kutti.
...
119 CIVIL APPLICATION NO.2351 OF 2010
IN FAST/2493/2010 WITH CA/2352/2010 IN FAST/2513/2010 WITH
CA/2353/2010 IN FAST/2496/2010 WITH CA/2354/2010 IN FAST/2491/2010
BUDHOSINGH DAMU PATIL
VERSUS
THE SPECIAL LAND ACQ OFFICER UPPER TAPI PROJECT HATNUR 2
Advocate for Appellant : A B Kale
AGP for Respondents: B. V. Virdhe
Advocate for respondent acquiring body : Ms. Chaitali Kutti.
...
120 CIVIL APPLICATION NO.2355 OF 2010 IN FAST/2499/2010
ABHIMAN LAXMAN PATIL AND ORSTHE COURT OF LOK ADALAT
VERSUS
THE SPECIAL LAND ACQ OFFICER UPPER TAPI PROJECT HATNUR 0 2
Advocate for Appellant : A B Kale
AGP for Respondents: B. V. Virdhe
Advocate for respondent acquiring body : Ms. Chaitali Kutti.
...
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11 1 to 29, 99 to 104, 105 to 108, 110, 117 to 127 FA 2463-2018
121 FIRST APPEAL NO.3441 OF 2011
WITH FA/3361/2011 WITH FA/3365/2011 WITH FA/3366/2011 WITH
FA/3368/2011 WITH FA/3442/2011
TOTARAMSING JALAMSING PARDESHI THRU LRS GOKULSING TOTARAMSING
PARDESHI AND ORS
VERSUS
SPECIAL LAND ACQUISISION OFFICER AND ORS
Advocate for Appellant : A B Kale
AGP for Respondents: B. V. Virdhe
Advocate for respondent acquiring body : Ms. Chaitali Kutti.
...
122 FIRST APPEAL NO.2082 OF 2013
AATMARAM LATKAN PATIL
VERSUS
THE SPECIAL LAND ACQUISITION OFFICER UPPER TAPI PROJECT HATNUR 2
JALGAON AND ANR
Advocate for Appellant : A B Kale
AGP for Respondents: B. V. Virdhe
Advocate for respondent acquiring body : Ms. Chaitali Kutti.
...
123 CIVIL APPLICATION NO.10291 OF 2018 IN FAST/4944/2018
SUBHDRABAI SUBHAN PATIL (DIED) THR LRS ABHIMAN AND ORS
VERSUS
THE SPECIAL LAND ACQUISITION OFFICER U.T.P (HATNUR) NO.2 JALGAON AND
ANR
Advocate for Appellant : A B Kale
...
124 X-OBJECTION (STAMP) NO.11194 OF 2008 IN FA/1173/2007
SUBHASH DAYARAM PATIL THE COURT OF LOK ADALAT
VERSUS
THE STATE OF MAHARASHTRA AN 0D ANR
...
Advocate for appellant-claimant : D B Thoke
...
125 X-OBJECTION (STAMP) NO.11196 OF 2008 IN FA/1174/2007
RAGHO NANA PATIL
VERSUS
THE STATE OF MAHARASHTRA AND ANR
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12 1 to 29, 99 to 104, 105 to 108, 110, 117 to 127 FA 2463-2018
Advocate for Petitioner : D B Thoke
...
126 X-OBJECTION (STAMP) NO.25830 OF 2016 IN FA/1295/2014
RAMDAS SAYAJI BHOI
VERSUS
THE STATE OF MAHARASHTRA AND ANR
Advocate for Appellant : A B Kale
...
127 FIRST APPEAL (STAMP) NO.2330 OF 2018
BHAVRAO ABHIMAN PATIL
VERSUS
THE SPECIAL LAND ACQUISITION OFFICER, UTPH II, JALGAON AND ANR
Advocate for Appellant : A B Kale
.............
ORDER
1. Learned counsels appearing on behalf of both sides are present. Mr. Rahul Dashrath Jadhav, District Supply Officer, Jalgaon is also present.
2. Learned counsel appearing for respondent acquiring body Ms. Chaitali Kutti, Ms. Vaishali Jadhav and Mr. S. D. Dhongade submitted letter dated 06-12-2018 given by Internal Financial Adviser and Deputy Secretary to Executive Director, Tapi Patbandhare Vikas Mahamandal, Jalgaon, that the funds would be made available in the near future.
3. The letter is taken on record and marked as Exhibit " X ".
4. In view of above, list the matters in next Lok-Adalat.
[S. P. BRAHME] [V. B. MANTRI] [SMT. VIBHA KANKANWADI, J.]
Advocate District Judge Head of the Panel
Member (Retd.)
Member
Date : 08.12.2018
Place : Aurangabad.
...........
vjg/-
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