Andhra Pradesh High Court - Amravati
Perumalla Prasada Rao vs Netrapal Singh on 16 July, 2021
1
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.: MACMA.No.371 of 2021
PROCEEDING SHEET
Sl.
ORDER
No DATE
1. 16.07.2021 DEV, J MACMA.No.371 of 2021 Admit.
Notice.
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