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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Jharkhand - Subsection

Section 8(1)(f) in The Bihar Coal Mining Area Development Authority Act, 1986

(f)undertake of cause to be undertaken execution of projects and schemes in the Coal Mining Development Area and supervise and co-ordinate the execution of projects and schemes by other agencies operating in the Coal Mining Development Area;