Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 76] [Entire Act] State of Madhya Pradesh - Subsection Section 76(a) in The M.P. Bhumi Vikas Rules, 1984 (a)Dimensions of septic tanks-Septic tanks shall have minimum width of 75 centimetres minimum depth of one metre below the water level and a minimum liquid capacity of one cubic metre. Length of tanks shall be 2 to 4 times the width;
