Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 204] [Entire Act]

State of Bihar - Subsection

Section 204(vii) in Bihar Chaukidari Manual

(vii)Each District Officer shall submit his pro forma account to the controlling Officer (Chief Secretary to Government, Political Department) as soon as the financial year is over.