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[Cites 0, Cited by 0] [Section 25(4)] [Section 25] [Entire Act]

State of Telangana - Subsection

Section 25(4)(c) in Telangana Industrial Workers (Representation, Participation in Management and Relief) Act, 1998

(c)The representation of the workmen in the enterprise council shall be restricted to (i) workmen (ii) office bearers; not more than two in number. The employer will be entitled to nominate not more than two outside experts.