Section 2(1a)(iii) in Hyderabad General Clauses Act, 1308F

[Cites 0, Cited by 0] [Section 2(1a)] [Section 2] [Entire Act]

(iii)A Regulation including an 'A' in made by H.E.H. the Nizam before the 18th day of September, 1948; and

Legal Document View