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[Cites 0, Cited by 0] [Section 254(2)] [Section 254] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 254(2)(c) in The Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2018

(c)no further application for subscription in the net offer can be made by persons (except an employee and retail individual shareholder) in favour of whom reservation on a competitive basis is made;