Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 24 in The Mumbai Port Trust (Licensing and Control of Pilots) Regulations, 2007

24. Pilot to acquaint with the movement of vessels.

- All pilots, prior to boarding the vessel, acquaint themselves with the movement of vessels in the harbour and the pilot on board in each of them.