Section 6C(4) in Maharashtra Legislature Members' Salaries and Allowances Act, 1956
(4)The Managing Committee shall lay before both Houses of the State Legislature, its Annual Report, not later than three months from the expiry of every financial year.] [Section 6B and 6C were inserted by Maharashtra 26 of 2003, section 2, (w.e.f. 31-12-2002).]
