Allahabad High Court
Dharmendra Kumar Shukla vs Bharat Sanchar Nigam Ltd & Others on 9 July, 2010
Bench: R.K. Agrawal, Abhinava Upadhya
Court No. - 32 Case :- SPECIAL APPEAL DEFECTIVE No. - 93 of 2005 Petitioner :- Dharmendra Kumar Shukla Respondent :- Bharat Sanchar Nigam Ltd & Others Petitioner Counsel :- H.S. Jain Respondent Counsel :- S.S.C. Hon'ble R.K. Agrawal,J.
Hon'ble Abhinava Upadhya,J.
Counter affidavit filed today is taken on recored. Learned counsel for the appellant may file rejoinder affidavit within three weeks. List thereafter showing the name of Sri N.P. Shukla as counsel for the respondent. Order Date :- 9.7.2010 SA