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Union of India - Section

Section 65 in The Merchant Shipping Act, 1958

65. Concealment of Indian, or assumption of foreign, character. -

No owner or master of an Indian ship shall knowingly do anything or permit anything to be done, or carry or permit to be carried any papers or documents, with intent to conceal the Indian character of the ship from any person entitled by any law for the time being in force to inquire into the same, or with intent to assume a foreign character for the ship, or with intent to deceive any person so entitled as aforesaid.