Section 5(3) in The Orissa Housing Board Rules, 1970
(3)The service rules in regard to age-limit, leave, allowances, discipline, [conduct and retirement benefits including pension] [Substituted vide Orissa Gazette Extraordinary No. 229/1990.] [and seniority] [Inserted vide SRO No. 468/24-5-1973.] applicable from time to time to the Government employees shall apply to the officers and employees of the Board.
