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State of Odisha - Section
Section 9 in The Orissa Working Journalists Welfare Fund Rules, 2006
9.
There shall be a Committee consisting of the following to administer the Fund, namely:-| (i) | Minister or Minister of State in-charge of Information &Public Relations | .. | Chairman |
| (ii) | Commissioner-cum-Secretary, Information & Public RelationsDepartment | .. | Vice-Chairman |
| (iii) | Director, Information & Public Relations | .. | Secretary-Convenor |
| (iv) | 5 Journalists of eminence to be nominated by Government | .. | Member |
| (v) | Joint Director/Dy. Director, Information & PublicRelations Department | .. | Member |