Rajasthan High Court - Jodhpur
M/S Shre Choudhary Transport Co vs The Deputy Cit Circle 1 Jodhpur on 25 November, 2016
Bench: Govind Mathur, Pushpendra Singh Bhati
IN THE HIGH COURT OF JUDICATURE FOR
RAJASTHAN AT JODHPUR
D.B.INCOME TAX APPEAL NO. 276 / 2013
M/s Shree Choudhary Transport Co., E-119/120,
Kalpatru Cinema Road, Jodhpur
----Appellant
Versus
The Deputy C.I.T. Circle-1, Jodhpur
----Respondent
__________________________________________
For Appellant : Mr. Vineet Dave
__________________________________________
HON'BLE MR. JUSTICE GOVIND MATHUR
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI Judgment 25/11/2016 Learned counsel for the appellant submits that as a consequence to the subsequent events taken place, this appeal has become infructuous.
Dismissed, accordingly. (DR. PUSHPENDRA SINGH BHATI)J. (GOVIND MATHUR)J. Pramod