Section 12(1)(a) in The M.P. Gram Sabha (Procedure of Meeting of the Committees, Conduct of Business and Allied Matters) Rules, 2005

[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

(a)call for papers, documents and other information in the same manner and to the same extent, as the Gram Sabha has the power to call;

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