Jammu & Kashmir High Court
Vishal Raj Sharma & Ors vs Union Of India & Ors on 30 March, 2022
Sr. No. 58
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
WP(C) No. 475/2021
CM No. 2298/2021
Vishal Raj Sharma & Ors. .....Petitioner(s)
Through :- None
v/s
Union of India & Ors. .....Respondent(s)
Through :- Mr. Sumant Sudan, Advocate vice
Mr. Vishal Sharma, ASGI for R-1
Mr. Raja Mohit Bucha, Advocate vice
Mr. Ravinder Gupta, AAG for R- 2 to 4
CORAM: HON'BLE MR. JUSTICE M.A. CHOWDHARY, JUDGE
ORDER
30.03.2022 Learned counsels for the respondents seek and are granted two weeks time to file objections.
List on 06.05.2022, awaiting petitioners.
(M.A. Chowdhary) Judge JAMMU 30.03.2022 Vishal