Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 124(2)] [Section 124] [Entire Act] Union of India - Subsection Section 124(2)(j) in The Multi-State Co-Operative Societies Act, 2002 (j)the period within which annual general meeting be called and the procedure at such meetings and the powers to be exercised by such meeting under section 39;