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[Cites 0, Cited by 0] [Section 54(18)] [Section 54] [Entire Act]

Union of India - Subsection

Section 54(18)(iv) in The Juvenile Justice (Care and Protection of Children) Model Rules, 2016

(iv)For the age determination of the victim, in relation to offenses against children under the Act, the same procedures mandated for the Board and the Committee under section 94 of the Act to be followed.