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[Cites 0, Cited by 0] [Section 34E(1)] [Section 34E] [Entire Act]

State of Gujarat - Subsection

Section 34E(1)(b) in The Gujarat Agricultural Produce Markets Act, 1963

(b)tenders his resignation in writing to, and such resignation is accepted by the Managing Director, and in the case of the Chairman, by the State Government; or